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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Himachal Pradesh - Subsection

Section 40(2)(cc) in Himachal Pradesh General Sales Tax Act, 1968

(cc)[ the form of declaration and manner in which such declaration is to be furnished under sub-clause (iii) of clause (a) of sub-section (3) of section 6;] [Clause (cc) added vide Act No. 14 of 1994 (Sec. 7).]