Section 1 in The Glanders and Farcy Act, 1899

[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in The Glanders and Farcy Act, 1899

1. Short title and extent.-

(1)This Act may be called the Glanders and Farcy Act, 1899.

(2)It extends to the whole of India except [the territories which immediately before the 1st November, 1956, were comprised in Part B States] ;