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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(5)(ii) in The Punjab Industrial Housing Rules, 1982

(ii)The applicants who are allotted houses in the draw of lots shall be issued allotment letters in Form 'B' and allotment so made be subject to the conditions specified therein.