Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(14)] [Section 10] [Entire Act] State of Chattisgarh - Subsection Section 10(14)(h) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010 (h)The recommendation of the ward and area sabhas to be given due weightage.