Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(2) in The State Pharmacy Council Rules, 1951

(2)Whenever a meeting is adjourned to a future day the Register shall if possible send notice of the adjournment to every member who was not present at the meeting.