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Union of India - Section

Section 11 in The Foreigners Order, 1948

11. Power to impose restrictions on movements, etc.

- The civil authority may, by order in writing, direct that any foreigner shall comply with such conditions as may be specified in the order in respect of
(1)his place of residence;
(2)his movements;
(3)his association with any person or class of persons specified in the order; and
(4)his possession of such articles as may be specified in the order.