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State of Gujarat - Section

Section 40H in Gujarat Primary Education Act, 1947

40H. Savings.

- Nothing contained in sub-clause (ii) of clause (a) and clause (b) of sub-section (1) and sub-section (2), (4) and (5) of section 40B and section 40C shall apply to any recognized private primary school established and administered by a minority, whether based on religion or language.]