Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(i) in Punjab Clinical Establishments (Registration and Regulation) Act, 2020

(i)registration of all clinical establishments of the respective district, except the clinical establishments having one hundred or more beds;