Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 29 in Sri Venkatesware Institute of Medical Science University Act, 1995

29. Annual report.

- The Institute shall prepare for every year a report of its activities during the previous year and submit the report to the Governing Council on or before such date its may be prescribed and copies of the report shall be submitted to the [Chairman-cum-Chancellor] [Substituted 'Chairman' by Act No. 9 of 2013, dated 5.7.2013.] and the Government.