State Consumer Disputes Redressal Commission
The Secretary vs Surabhi Kunj And Others on 10 June, 2022
Transfer Application No. 412021
Appetlant Name/s:
I . The Secretary
Karnataka Telecom Dept Employees co-op Society Ltd., No.706, I Floor,CBI
Roa{ HMT Layout, RT Nagar post, Bengaluru -32
Bengaluru (By K Rarnagopal)
-Yersus-
Opposite Party / Respondent Name/s:
1 . Surabhi Kuql and others opp, Ninnala Hospital, Mumbai-40 Farm, Gaddige Road nogadi Mysuru Mumbai( InCC/265lZ0tB) Mysuru 3 . Maniram Chaoudary 4 . P.A. Ponnamma S/o Bhagwandas, 1054, I Floor, 6th Main Wo K.U. Chengapp4 at246,5th Cross, :
I Stage, Brindavan Ext, Mysuru (In KandayanagaL I Stage, Sri Ram hram, cct267t20rs) Mysuru (ln CCl35 /20tSi) 5 . Anantha Shayana Iyengar 6 . Raghu V Aditi S/o Rangaraja Iyengar, oo3, s/o K.S.venugopal, 2g, I Stage, I Cross, Granduear,43/1, opp chandranagtr, Gangotri Luyout, Mysuru ( In Bus Stop, Yelachenatralli, Bengaluru (In CCl32lZ}lg) Ccl3ll20l9) Mysuru 7 . S.V. Jyothi 8 . Priya Narayan Nair Wo Raghunath, l29,2nd main, 4th D/o Narayanan Nair, Koztruellil, 91, 3 Cross, I Stage, Vijayanagar, Mysuru (In Main, I Block, R.T.Nagar, Bengaluru ( cc/34U2019) cc/358il2019)
9. _B-o_rgggwda !0, $, Khumarag S/o Telegowda, 646, Opp, KEB Hunsur S/o Late Suraram, R/at Link Road, Near Road, Hootagalli, Mysuru ( In Little Flower Covent, T Nmasipura cct86t2020) Town, Mysoru Dist ( InCC1}TDAZ}) Contd...-2-
12 .B Rajesh Shenoy 1l . Shanti S/o Ganesh Shenoy, 208, West Wing Wo K.K. Kanthilal, Link Roa4 Near Little Flower Covent, T Narasipura Block-, Manyatha Icrisat Colony, Chandran agar, Hydrabad- 5 000 50 (In Town, Mysoru Dist ( In CC18812020) cctzs3t2020) 14 . B.M. Viroopaksha
13. MRojannaK.P Slo Late Mallegowda, Badkanakoppalu S/o Pemmaiah K.P., 1320, Happy Grama, Arjuna Halli post, Hosa Cottage, 21st Stage, Hebbal, Mysuru-I7 (In CC120012020) Agralrara Hobli, Krishnaraj a nagara Taluk, Mysuru Dist ( In CCl50512019) 15 . Sunitha Gopal 16 . Vijaya Kumar K Wo Gopal S No.288iA, 6th Main, ITI S/o K.N. KrishnaNair, No.D-303, Layout, Mallathalli, Bengaluru-56 (In Millennium Habitat, Brooke Fiel{ cct203/2020 Bengaluru-3 7 (In CC.357 12019) 18 . Hari Prasad K. Rao 17 . Tara Bai S/o Anantharama Rao, No.699, Ananda 43llll, Om Shakathi Te,mple Road, Bengaluru (In CC I 43 0 12019) Nilaya, 8th B Main, Vijaya Bank Colony, Bengaluru ( In CC 1280/20 1 8)
19. S.S. Niranjan 20 . Tejas Candade l320,II Stage, Hebbal, Mysuru ( In No.288/A, 6th Main, ITI Layout, cclt9t2020) Bangaluru-56( In CCI I 5 12020) ORDER SHEET Transfer Petition received on 2810412021 through by Post for Transfer of Complaints from Mysuru District Consumer Commission to Mandyllistrict Consumer Commission and placed before the Principal Bench on24tQ4lZ021 for orders on admission of the Transfer Application.
t + pl^"^-{" olL-r l*V Asst. Registrar Cum Asst. Admn. Officer, { KSCDRC, Bangalore V-
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-: ORD ER:-
MT K. B. SANGANNANAVAR: JUDICIAL MEMBER
1. commission examined the contents of Transfer Application, commencing from brief facts and grounds for transfer.
2 Transfer Applicant submits that Mr. Devakumar M C, Member who heard and signed the IA order dated 30.09.2019 happens to be friends and colleague of the counsel by name Sri Dinesh Solanki. In this regard, Commission has to take // .//?
m ap ufant _ 5.-
notice of the fact that Mr. Deva Kumar M.C. Member, District Consumer Disputes Redressal Commission, Mysuru is no more. A Member, he died due to heart attack. In such circumstances, Commission could not find any grounds to transfer all these cases from District Consumer Disputes Redressal Commission, Mysuru or to any other District Consumer Disputes Redressal Commission across in the State. Accordingly, dismissed the transfer Application.
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M Member