Madhya Pradesh High Court
The State Of M.P. vs Kallu @ Kalyan Singh & Ors. on 11 July, 2018
1 CRA-305-2002
The High Court Of Madhya Pradesh
CRA-305-2002
(THE STATE OF M.P. Vs KALLU @ KALYAN SINGH & ORS. )
6
Gwalior, Dated : 11-07-2018
Shri R.V.S.Ghuraiya, learned Public Prosecutor for
appellant/State.
None for the respondents.
Respondent No.5-Satyabhan Singh S/o Uattam Singh absented on 09.07.2018.
Let bailable warrant in the sum of Rs.25,000/- be issued against the respondent No.5 to secure his presence on 27.09.2018.
(SANJAY YADAV) (ASHOK KUMAR JOSHI)
JUDGE JUDGE
Ashish*
Digitally signed by
ASHISH CHOURASIYA
Date: 2018.07.12
14:09:54 +05'30'