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[Cites 0, Cited by 151] [Section 83(1)] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(1)(c) in The Representation of the People Act, 1951

(c)shall be signed by the petitioner and verified in the manner laid down in the Code of Civil Procedure, 1908 (5 of 1908) for the verification of pleadings: