Himachal Pradesh High Court
Pawan Rathore vs . State Of H.P. on 22 February, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
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Pawan Rathore vs. State of H.P. Cr. Appeal No.522/2019 A 22.2.2022 Present: Mr. Yashveer Singh Rathore and Mr. Ajit Sharma, Advocates, for the appellant.
Mr. Ashok Sharma, Advocate General, Mr. Rajinder Dogra, Sr. Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate General and Mr. Bhupender Thakur, Dy. Advocate General, for the respondent-State.
Heard in part. For continuity, list on 26th April, 2022.
( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 22nd February, 2022 (CS) ::: Downloaded on - 22/02/2022 20:12:46 :::CIS