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[Cites 0, Cited by 0] [Section 107(11)] [Section 107] [Entire Act]

State of Maharashtra - Subsection

Section 107(11)(h) in The Maharashtra Cooperative Societies Rules, 1961

(h)The remainder of the purchase money and the amount required for the general stamp for the sale certificate shall be paid within [thirty] [Substituted 'fifteen' by Notification No. CSL-2014/697/C.R.04/13C, dated 30.8.2014 (w.e.f. 23.12.1961).] days from the date of sale :