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State of Rajasthan - Section

Section 12 in The Rajasthan Urban Improvement Trust (Use of Vehicles) Rules, 1967

12. Testing of vehicles by the Controlling Officer.

- The Controlling Officer will have each vehicle tested every sixth month regarding fitness for journeys and place a report on the record. He will also submit a half-yearly report to the Trust above the Mileage covered and the expenditure incurred on the maintenance of each vehicle.