Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Entire Act] State of Gujarat - Section Section 145C in The Gujarat Co-Operative Societies Act, 1961 145C. Time when election to be held. - Every election shall be held as far as possible one month before the date on which the term of office of the members is due to expire.
