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Allahabad High Court

Sanjay Mohan Das vs State Of U.P. And Others on 15 July, 2010

Author: Ashwani Kumar Singh

Bench: Ashwani Kumar Singh

Court No. - 53

Case :- APPLICATION U/S 482 No. - 13729 of 2005
Petitioner :- Sanjay Mohan Das

Respondent :- State Of U.P. And Others

Petitioner Counsel :- Lav SriVastaVa,Chandra Bhushandhar Dubey
Respondent Counsel :- Govt. AdVocate,M.P. Tiwari,P.C. Pathak

Hon'ble Ashwani Kumar Singh,J.

List in the first week of August, 2010. Order Date :- 15.7.2010 kan