Allahabad High Court
Sanjay Mohan Das vs State Of U.P. And Others on 15 July, 2010
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
Court No. - 53 Case :- APPLICATION U/S 482 No. - 13729 of 2005 Petitioner :- Sanjay Mohan Das Respondent :- State Of U.P. And Others Petitioner Counsel :- Lav SriVastaVa,Chandra Bhushandhar Dubey Respondent Counsel :- Govt. AdVocate,M.P. Tiwari,P.C. Pathak Hon'ble Ashwani Kumar Singh,J.
List in the first week of August, 2010. Order Date :- 15.7.2010 kan