Section 4(1)(iii) in The Companies (Indian Accounting Standards) Rules, 2015

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Union of India - Subsection

Section 4(1)(iii) in The Companies (Indian Accounting Standards) Rules, 2015

(iii)the following companies shall comply with the Indian Accounting Standards (Ind AS) for the accounting periods beginning on or after 1st April, 2017, with the comparatives for the periods ending on 31st March, 2017, or thereafter, namely:-

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Union of India - Subsection

Section 4(1)(iii) in The Companies (Indian Accounting Standards) Rules, 2015