Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 12] [Entire Act] NCT Delhi - Subsection Section 12(2) in The Delhi Development Authority Act, 1957 (2)Save as otherwise provided in this Act, the Authority shall not undertake or carry out any development of land in any area which is not a development area.
