Section 20(2)(c) in The Abolition of Jagirs and Land Reforms Act, 1952 (Vindhya Pradesh)

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

(c)the names of the co-sharers, if any, in the Jagir-land and the extent of their shares;

Legal Document View