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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Jharkhand - Subsection

Section 83(8) in The Bihar Primary and Middle Education Rules, 1961

(8)Since the amount available under the sub-head "Building Repairs" will be limited, every effort should be made to include some of projects in other programmes of assistance under taken by the State Government, such as the Local Development Works Programme, Community Development Programme, etc.