Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 24 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

24. Invigilator guides.

- They will guide the candidates to their respective Examination Halls and will maintain the discipline outside the Examination Halls.