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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(3)(a) in Azamabad Industrial Area (Termination and Regulation of Leases) Act, 1992

(a)where any structure is forced open, an inventory of the articles found in the premises shall be taken in the presence of two or more witnesses;