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[Cites 0, Cited by 52] [Entire Act]

Union of India - Section

Section 3 in THE DENTISTS (AMENDMENT) ACT, 2016

3. In section 20 of the principal Act, after clause (h), the following clause shall be inserted, namely:-

"(ha) the designated authority, other languages and the manner of conducting of uniform entrance examination to all dental educational institutions at the undergraduate level and post-graduate level;".