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[Cites 0, Cited by 1] [Section 266(3)] [Section 266] [Entire Act]

Union of India - Subsection

Section 266(3)(b) in Government of India Act, 1935

(b)on the principles to be followed in making appointments to civil services and posts and in making promotions and transfers from one service to another and on the suitability of candidates for such appointments, promotions or transfers;