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[Cites 0, Cited by 0] [Section 62B(3)] [Section 62B] [Entire Act]

State of Jharkhand - Subsection

Section 62B(3)(c) in Bihar Factories Rules, 1950

(c)The scale of pay and the allowance to be granted to the Safety Officers including the Chief Safety Officer, and the other conditions at their service "shall be the same as those of the other officers of corresponding status in the factory.