Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 37] [Entire Act] Union of India - Subsection Section 37(a) in The Code of Criminal Procedure, 1973 (a)in the taking or preventing the escape of any other person whom such Magistrate or police officer is authorised to arrest; or
