Section 739(1) in Police Regulations, Bengal , 1943

[Cites 0, Cited by 0] [Section 739] [Entire Act]

(1)Special Armed Force.

(i)He shall have had service in the regular Army.

(ii)He shall possess at least a second class Army educational certificate.

(iii)He shall be not less than 5' 6" in height and 36" round the chest.

Note. - Preference will be given to unmarried men.

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