Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Kerala - Subsection Section 6(4) in Kerala Cultural Activists Welfare Fund Act, 2010 (4)The Government shall contribute to the fund by way of grant every year an amount equal to two per cent of the total contribution under sub-section (1) and (2)
