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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(1)(f) in The Shree Sai Baba Sansthan Trust (Shirdi) Act, 2004

(f)repayment of any sums borrowed by the Committee, with the sanction of the State Government;