(2)All other words and expressions used herein but not defined and defined in the Factories Act, 1948 (LXII1 of 1948) shall have the meaning respectively assigned to them in that Act.Rules 3 to 17 under sub-section (1) of Section 6 [and Section 7.] [Inserted by Notification No. 3688-4113-XVI, dated 1-6-1968.]
