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[Cites 0, Cited by 0] [Section 24A(4)] [Section 24A] [Entire Act]

State of Rajasthan - Subsection

Section 24A(4)(a) in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954

(a)"Custodian" has the meaning assigned to it in the Administration of Evacuee Property Act, 1950 (Central Act XXXI of 1950); [x x x] [Omitted by Rajasthan Act 23 of 1959.],