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[Cites 0, Cited by 6] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(5) in The Factories Act, 1948

(5)During any period for which no person has been designated as manager of a factory or during which the person designated does not manage the factory, any person found acting as manager, or if no such person is found, the occupier himself, shall be deemed to be the manager of the factory for the purposes of this Act.