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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Haryana - Subsection

Section 26(3)(iv) in Haryana Tax on Entry of Goods Into Local Areas Act, 2008

(iv)It shall recommend changes in the rate of tax in order to keep the levy as per the guidelines issued in this behalf from time to time.