Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Jeetu Kushwah vs The State Of Madhya Pradesh on 30 June, 2023

Author: Satyendra Kumar Singh

Bench: Satyendra Kumar Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 26569 of 2023 (JEETU KUSHWAH Vs THE STATE OF MADHYA PRADESH) Dated : 30-06-2023 Shri Anil Shakya - Advocate for applicant.

Ms. Ankita Mathur - Public Prosecutor for State. Learned counsel for the State seeks time to argue the matter as file relating to this case is not available with her today.

Time granted.

List this case on 03.07.2023.

(SATYENDRA KUMAR SINGH) JUDGE Abhi Signature Not Verified Signed by: ABHISHEK CHATURVEDI Signing time: 30-06-2023 16:24:05