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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(m) in Maharashtra Horticulture Development Corporation Act, 1984

(m)"horticulture Produce" includes-
(i)fruit, including fresh, dried or frozen fruit, or by-product of any of them,
(ii)vegetables of any kind grown for human consumption,
(iii)spices, nuts, etc.,
(iv)flowers,
(v)herbs, medicinal plants,
(vi)seeds, plants, trees and other planting material in respect of any of the produce described in sub-clauses (i) to (v);