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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Chattisgarh - Subsection

Section 82(1)(d) in The Chhattisgarh Municipal Corporation Act, 1956

(d)all dust, dirt, dugs, ashes, refuse, animal matter, or filth or rubbish of any kind, or dead bodies, of animals, collected by the Corporation from the streets, houses, privies, sewers, cesspools or elsewhere or deposited in places fixed by the Corporation;