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[Cites 0, Cited by 0] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(b) in The State Of Arunachal Pradesh Act, 1986

(b)in article 329A, in clauses (1), for the words ", Pondicherry and Arunachal Pradesh", the words "and Pondicherry" shall be substituted;