Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] State of Goa - Subsection Section 108(2) in Goa Prisons Rules, 2006 (2)If at any time a male prison officer or jail guard or prisoner enters, or attempts to enter any ward or portion of a prison reserved for female prisoners, without proper authority, it shall be reported to the Inspector General forthwith.
