Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12th] [Entire Act] Union of India - Subsection Section 12th(vi) in Employees' State Insurance (General) Regulations, 1950 (vi)Every page of this Return should bear full signature and rubber stamp of the employer.
