Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(ih) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 (ih)'Contract Farming Agreement' means the agreement made for contract farming between contract farming buyer and contract farming producer;
