Jammu & Kashmir High Court
Puran Chand And Others vs J&K Special Tribunal on 6 July, 2021
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 104
& 105
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
CM No. 5147/2021
CM No. 5148/2021
in WP(C) No. 1327/2020
Puran Chand and others .... Petitioner/Appellant(s)
Through:- Mr. G. S. Thakur, Advocate
V/s
J&K Special Tribunal .....Respondent(s)
Jammu and others
Through:- None
CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
CM No. 5148/2021 Let the deficiencies be removed in terms of Circular No. 16/GS dated 29.03.2020.
This application is disposed of as such. CM No. 5147/2021 in WP(C) No. 1327/2020 Notice.
Mr. G. S. Thakur, learned counsel for non-applicants accepts notice.
Copy of the application be provided to Mr. Thakur, learned counsel for non-applicants by the applicants' counsel during the course of this week.
List alongwith main petitioin.
(Sindhu Sharma) Judge JAMMU 06.07.2021 SUNIL-II SUNIL KUMAR 2021.07.07 15:32 I attest to the accuracy and integrity of this document