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[Cites 0, Cited by 0] [Section 158(4)] [Section 158] [Entire Act]

Union of India - Subsection

Section 158(4)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)in case of poor visibility conditions the Assistant Loco pilot shall hand pilot the train on foot up to the point at which the station staff has been deputed as in clause (iii) at a speed not exceeding eight kilometre per hour.