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[Cites 0, Cited by 0] [Section 11A] [Entire Act]

State of Odisha - Subsection

Section 11A(2) in The Shri Jagannath Temple Rules, 1960

(2)The term of office of a member of any Sub-committee, other than an ex officio member, shall, unless the Sub-committee is sooner dissolved by the Committee, be co-terminus with the term of office of the members of the Committee as specified in Section 9.