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State of Bihar - Section

Section 87 in The Bihar Municipal Act, 2007

87. [ Preparation of Municipal Accounting Manual. [Substituted Bihar Act No. 7 of 2011, dated 27.5.2011.]

- The State Government shall prepare, update and maintain, a Manual to be called the "Bihar Municipal Accounting Manual" for implementation of accrual based double entry accounting system containing details of all financial & accounting matters and procedures relating thereto in respect of the Municipalities.]