Delhi High Court - Orders
Natasha Oberoi vs Rajaraman Shankar & Ors on 13 May, 2026
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 53/2026, CM APPL. 15323/2026, CM
APPL. 15324/2026 & CM APPL. 15325/2026
NATASHA OBEROI .....Appellant
Through: Mr. Dayan Krishnan, Sr. Adv.,
with Ms. Amita Katragadda,
Ms. Surabhi Khattar, Ms.
Ambika Mathur, Mr. Shivansh
Vishwakarma & Ms. Neharika
Chhabra, Advs.
versus
RAJARAMAN SHANKAR & ORS. .....Respondents
Through: Mr. Ankur Sood Dhaman
Trivedi, Ms. Romila Mandal &
Mr. Prajwal Suman, Advs. for
R-1.
Mr. Akhil Sibal, Sr Adv with
Mr. Aseem Chaturvedi, Mr.
Aakash Bajaj, Mr. Shivank
Diddi, Ms. Prerona Banerjee,
Ms. Sania Abbasi, Mr.
Krishnesh Bapat & Mr.
Adityaraj Patodia for R-2 & 3.
Mr. Swapnil Gupta, Mr. Aadil
Singh Boparai, Ms. Shivambika
Sinha, Ms. Nimita Kaul, Mr.
Anuj Panwar, Mr. Harshit
Gupta, Mr. Tarun Mishra, Ms.
Prakruthi, Mr. Abhijeet
Chaudhary, Mr. Vaibhav
Mendiratta, Advs. for R-4.
Mr Rajiv Nayar, Sr. Adv. with
Mr Aman Gupta, Ms. Divya
Gupta, Mr Anup Kashyap, Mr
Divyam Kandhari, Advs for R-
5.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/05/2026 at 21:37:56
CORAM:
HON'BLE MR. JUSTICE ANIL KSHETARPAL
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 13.05.2026
1. Mr. Rajiv Nayar, learned Senior Advocate, representing the Respondent No. 5, prays for an adjournment.
2. Adjourned to 09.07.2026, to be listed in the "Supplementary List".
3. If delay is the only reason, the written submissions filed by the Respondent be taken on record.
ANIL KSHETARPAL, J AMIT MAHAJAN, J MAY 13, 2026 "SK"
This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/05/2026 at 21:37:56