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Delhi High Court - Orders

Natasha Oberoi vs Rajaraman Shankar & Ors on 13 May, 2026

                  $~43
                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         FAO(OS) (COMM) 53/2026, CM APPL. 15323/2026, CM
                            APPL. 15324/2026 & CM APPL. 15325/2026

                            NATASHA OBEROI                                                                  .....Appellant
                                                          Through:            Mr. Dayan Krishnan, Sr. Adv.,
                                                                              with Ms. Amita Katragadda,
                                                                              Ms. Surabhi Khattar, Ms.
                                                                              Ambika Mathur, Mr. Shivansh
                                                                              Vishwakarma & Ms. Neharika
                                                                              Chhabra, Advs.
                                                          versus

                            RAJARAMAN SHANKAR & ORS.         .....Respondents
                                        Through: Mr. Ankur Sood Dhaman
                                                 Trivedi, Ms. Romila Mandal &
                                                 Mr. Prajwal Suman, Advs. for
                                                 R-1.
                                                 Mr. Akhil Sibal, Sr Adv with
                                                 Mr. Aseem Chaturvedi, Mr.
                                                 Aakash Bajaj, Mr. Shivank
                                                 Diddi, Ms. Prerona Banerjee,
                                                 Ms.    Sania      Abbasi,   Mr.
                                                 Krishnesh Bapat & Mr.
                                                 Adityaraj Patodia for R-2 & 3.
                                                 Mr. Swapnil Gupta, Mr. Aadil
                                                 Singh Boparai, Ms. Shivambika
                                                 Sinha, Ms. Nimita Kaul, Mr.
                                                 Anuj Panwar, Mr. Harshit
                                                 Gupta, Mr. Tarun Mishra, Ms.
                                                 Prakruthi,     Mr.     Abhijeet
                                                 Chaudhary,       Mr.   Vaibhav
                                                 Mendiratta, Advs. for R-4.
                                                 Mr Rajiv Nayar, Sr. Adv. with
                                                 Mr Aman Gupta, Ms. Divya
                                                 Gupta, Mr Anup Kashyap, Mr
                                                 Divyam Kandhari, Advs for R-
                                                 5.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/05/2026 at 21:37:56
                             CORAM:
                            HON'BLE MR. JUSTICE ANIL KSHETARPAL
                            HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                          ORDER

% 13.05.2026

1. Mr. Rajiv Nayar, learned Senior Advocate, representing the Respondent No. 5, prays for an adjournment.

2. Adjourned to 09.07.2026, to be listed in the "Supplementary List".

3. If delay is the only reason, the written submissions filed by the Respondent be taken on record.

ANIL KSHETARPAL, J AMIT MAHAJAN, J MAY 13, 2026 "SK"

This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/05/2026 at 21:37:56