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[Cites 0, Cited by 0] [Section 53(7)] [Section 53] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 53(7)(iii) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(iii)individual problems of juveniles and children, provision of legal aid services and institutional adjustment, leading to the quarterly review of individual care plans;