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State of Rajasthan - Section

Section 4 in The Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978

4. Application of General Colony Conditions.

- The Rajasthan Colonisation (General Colony) Conditions, 1955, issued under sub-section (2) of section 7 of the Act shall mutatis mutandis, apply to all allotments of land made under these rules.