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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Rajasthan - Subsection

Section 49(1)(c) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(c)to appear at examination within two years of the normal period required for completing the said course of studies.