Madhya Pradesh High Court
Shailesh Rajpal vs Commissioner on 3 October, 2019
1 MCRC-40653-2019
The High Court Of Madhya Pradesh
MCRC-40653-2019
(SHAILESH RAJPAL Vs COMMISSIONER)
2
Jabalpur, Dated : 03-10-2019
Shri Manish Datt, Sr. counsel with Shri Siddharth Datt, counsel for the
applicant.
Shri Siddharth Seth with Shri Himanshu Shrivastava, counsel for the
respondent.
Learned counsel for the respondent seeks time to argue the matter.
Prayer is allowed.
List the case on 14.10.2019.
(RAJEEV KUMAR DUBEY) JUDGE sarathe Digitally signed by NAVEEN KUMAR SARATHE Date: 03/10/2019 18:35:58